ABOUT DISTRICT COURT
The District Gautam Buddha Nagar was formed on 06-09-1997 with effect from Govt. order no 1249/97/82/97 by carving out the portions of Ghaziabad and Bulandshahar. District Gautam Buddha Nagar includes Dadri and Bisrakh blocks carved out of Ghaziabad, while Dankaur and Jewar blocks have been carved out of Bulandshahar District. 18 other villages from Bulandshahar have also been carved out and have been included in Dankaur and Jewar.
Court | Police Station | Judges | Pendency | Employees | Advocate |
---|---|---|---|---|---|
32 | 25 | 28 | 617824 | 200+ | 3000+ |
eFiling | ICJS | NSTEP | eSewa Kendras | Virtual Court | ePayment |
Yes ver. 3.0 | Yes | Yes | Yes | Yes | Yes |
However the area occupied by this district has a very glorious past, which has a root in Tretayug (Ramayan Kaal) as Bisrakh the birthplace of Rawan's father, Viseswa Rishi, lies in this land. In Dwapar Yug (Mahabharat Kaal)- Dankore was the Dronacharya's Ashram, where Kaurav n Pandav took their training in Astra and[...]
Read More- Gradation List
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- eCourts Phase III
- Department of Justice
- e-SCR
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- Regarding utilization of e-Sewa Kendras services for enabling e-filing through efiling portal of Allahabad High Court and its bench at Lucknow
- Regarding receiving applications for appointment to a vacant post in Mediation Centre
- Department of Justice
- e-SCR
- VIDEO CONFERENCING RULES
- DISTRICT COURT SERVICE RULES 2013
- Matter Under Article 227 No. 8162 of 2023: SMT PARUL TYAGI VS GAURAV TYAGI
- Legal and Defence Counsel System
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eCOURT SERVICES

CASE STATUS
CASE STATUS

COURT ORDER
COURT ORDER

CAUSE LIST
CAUSE LIST
